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Cinematograph Act, 1952 38. Advertisement of films Any person advertising a film granted 'UA', 'A' or 'S' certificate or the exhibition of such film by means of insertions in newspapers, hoardings, posters, handbills or trailers shall, after the date of its certification, indicate in such insertions in newspapers, hoardings, posters, handbills or trailers that the film has been certified for such public exhibition 8[Such advertisements shall indicate only the certified title of a film.]    |
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