 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Cinematograph Act, 1952 10. Duties of the Board The Board shall, in addition to other duties prescribed under these rules,- (1) submit an annual report to the Central Government reviewing the work done by the Board during the preceding financial year and the report shall contain a detailed analytical study of the trends in film industry; (2) prescribed the manner in which the registers, records and accounts of the Board shall be kept; and (3) review the work of Regional Officers and members of the Advisory Panels.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back