The Chemical Weapons Convention Act, 2000
Chapter I Preliminary
1. Short title,
extent and commencement.-
1.
This
Act may be called the Chemical Weapons Convention Act, 2000.
2.
It
extends to the whole of India, and it shall apply to-
a. citizens of India
outside India; and
b. Associates, branches
or subsidiaries, outside India of companies or bodies corporate, registered or
incorporated in India.
1.
2.
3.
It
shall come into force on such date as the Central Government may, by
notification in the Official Gazette, appoint; and different dates may be
appointed for different provisions of this Act.