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16. [General Controlling Authority of Governor General in Council.] Omitted by the Devolution Act, 1920 (38 of 1920), s. 2 and the First Schedule, Pt. I. 1. Subs. by Act 58 of 1960, s. 3 and the Second Schedule, for "of section III of the Statue 53, George III, Chapter 155, or of any other enactment". 2. The words "at a Presidency" omitted by s. 3 and the Second Schedule, ibid. 3. Subs. by s. 3 and the Second Schedule, ibid., for "or of sections 8, 9, 10, and 11 of Act No. XVII of 1864 (An Act to constitute an office of Official Trustee)"    |
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