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11. Amendment of section 9, Act 81 of 1952.- In section 9 of the Delimitation Commission Act, 1952, in sub-section (3), for the words "and the orders made under any of the said Act"' the words, brackets and figures "the Chandernagore (Merger) Act, 1954 and the orders made under any of the said acts" shall be substituted.    |
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