Central Universities Act, 2009
19.
Authorities of University. -
The
following shall be the authorities of the University, namely:-
1.
the
Court;
2.
the
Executive Council;
3.
the
Academic Council;
4.
the
Board of Studies;
5.
the
Finance Committee; and
6.
such
other authorities as may be declared by the Statutes to be the authorities of
the University.