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9. Officers of University.-

The following shall be the officers of the University, namely:-

(1) the Chancellor;

(2) the Vice-Chancellor;

(3) the Deans of School of Studies;

(4) the Registrar;

(5) the Finance Officer;

(6) the Controller of Examinations;

(7) the Librarian; and (8) such other officers as may be declared by the Statutes to be the officers of the University.









  

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