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The Central Sales Tax (Amendment) Act, 1972
Act No. 61 of 1972
[30th November, 1972.]
Contents
Title
The Central Sales Tax (Amendment) Act, 1972
Sections
Particulars
1.
Short title and commencement
2.
[Repealed.]
3.
[Repealed.]
4.
[Repealed.]
5.
[Repealed.]
6.
[Repealed.]
7.
[Repealed.]
8.
[Repealed.]
9.
[Repealed.]
10.
[Repealed.]
11.
[Repealed.]
12.
[Repealed.]
13.
[Repealed.]
14.
Extension of the principal Act to Kohima and Mokokchung districts in the State of Nagaland
15.
Validation of assessments, etc.
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