The Central Road Fund Act, 2000

7. Utilisation of the Fund.-

The Fund shall be utilised for the-

  i.   development and maintenance of national highways;

development of the rural roads;

  iii.   development and maintenance of other State roads including roads of inter-State and economic importance;

  iv.   construction of roads either under or over the railways by means of a bridge and erection of safety works at unmanned rail-road crossings; and

  v.   disbursement in respect of such projects as may be prescribed.

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