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The Central Road and Infrastructure Fund Act, 2000

1[The Schedule I]

(See Section 3)

Sl. No Name of item 2****
(1) (2) ***
1. Motor spirit commonly known as petrol ***
2. High speed diesel oil ***

1. The Schedule numbered as Schedule I thereof by Act 13 of 2018, s. 206 (w.e.f. 1-4-2018).

2. Colum (3) omitted by s. 206, ibid. (w.e.f. 1-4-2018).









  

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