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Central Provinces Laws Act, 1875

10.Publication of rules. Force of rules.-

All rules made under this Act shall {The words "when sanctioned by the G.G.in C".rep.by Act 38 of 1920, s.2 and Sch.I .} be published in the { Subs.by the A.O.1937 for " C.P.Gazette ".} [Official Gazette] and shall thereupon have the force of law.









  

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