The Central Laws (Extension to Jammu and Kashmir) Act, 1968

[Act No. 25 of 1968]

[24th May, 1968.]

Contents
Title	Central Laws (Extension to Jammu and Kashmir) Act, 1968
Sections	Particulars
1.	Short title and commencement
2.	Extension and amendment of certain laws
3.	Construction of references to laws not in force in Jammu and Kashmir
4.	Construction of references to authorities where new Authorities have been constituted
5.	Repeals and savings
6.	Powers to remove difficulties
The Schedule	The Official Trustees Act, 1913