Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019 | Bare Acts | Law Library

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The Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019

Contents
Sections	Particulars
1	Short title and commencement
2	Definitions
3	Reservation of posts in recruitments by Central Educational Institutions
4	Act not to apply in certain cases
5	Laying of notifications before Parliament
6	Repeal and savings
	Ministry of Human Resource Development

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