Cattle-Trespass Act, 1871

8. To register seizures

When cattle are brought to a pound, the pound-keeper shall enter in his register-

(a) the number and description of the animals,

(b) the day and hour on and at which they were so brought,

(c) the name and residence of the seizure, and

(d) the name and residence of the owner, if known, and shall give the seizure or his agent a copy of the entry.

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