Carriers Act, 1865
SCHEDULE
Gold and silver coin.
Gold and silver in a manufactured or unmanufactured
state.
Precious stones and pearls.
Jewellery.
Time-pieces of any description.
Trinkets.
Bills and hundis .
Currency
notes of the Central Government, or notes of any Banks, or securities for
payment of money, English or Foreign.
Stamps
and stamped paper.
Maps,
prints, and works of art.
Writings.
Title-deeds.
Gold or silver plate or plated articles.
Glass.
China .
Silk in a manufactured or unmanufactured
state, and whether wrought up or not wrought up with other materials.
Shawls and lace.
Cloths
and tissues embroidered with the precious metals or of which such metals form
part.
Articles of ivory, ebony or sandal wood.
{ Ins.by Notification No.5299, dated 14th October, 1922 , see Gazette of India, 1922, Pt.I , p.1235} [Art pottery and all articles made of marble.
Furs.
Government securities.
Opium.
Coral.
Musk, Itr , Sandal wood oil, and other essential oils
used in the preparation of itr or other perfumes.
Musical and scientific instruments.
Feathers.
Narcotic preparations of hemp.
Crude India-rubber.
Jade, Jade-stone and amber.
Gooroochand or Gooroochandan .
Cinematograph films and apparatus.
Zahir Mohra Khatai .]
{Added
by Notification No.68-C(2), dated 3rd March, 1928, see Gazette of India, 1928, Pt.I , p.329} [Platinum.
Iridium.
Palladium.
Radium and its preparations.
Tantalum.
Osmium.
Ruthenium.
Rhodium.]
{Added by Notification No.68- C( 4), dated 28th June,
1930, see ibid., 1930, Pt.I , p.672} [ Agarwood .]