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The Cardamom Act, 1965

[Act No. 42 of 1965]

[9th December, 1965.]

Contents
Sections Particulars
Title The Cardamom Act, 1965
Chapter I Preliminary
1. Short title, extent and commencement
2. Declaration as to expediency of control by the Union
Chapter II The Cardamom Board
3. [Repealed.]
4. [Repealed.]
5. [Repealed.]
6. [Repealed.]
7. [Repealed.]
8. [Repealed.]
9. [Repealed.]
10. [Repealed.]
Chapter III Registration of Owners of Cardomom Estates
11. [Repealed.]
12. [Repealed.]
13. [Repealed.]
Chapter IV Finance, Accounts and Audit
14. [Repealed.]
15. [Repealed.]
16. [Repealed.]
17. [Repealed.]
18. [Repealed.]
19. [Repealed.]
Chapter V Control by Central Government
20. [Repealed.]
21. [Repealed.]
Chapter V Miscellaneous
22. [Repealed.]
23. [Repealed.]
24. [Repealed.]
25. [Repealed.]
26. [Repealed.]
27. [Repealed.]
28. [Repealed.]
29. [Repealed.]
30. [Repealed.]
31. [Repealed.]
32. [Repealed.]
33. [Repealed.]


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