Cantonments Act, I924
98.Power to make special provision for conservancy in certain cases:-
A {Subs.by Act 24 of 1936, s.69, for "
Cantonment Authority ".} [Board] may make special provision for the
cleansing of any factory, hotel, club or group of buildings or lands used for
any one purpose and under one management, and may fix a special rate and the
dates and other conditions for periodical payment thereof which shall be
determined by a written agreement with the person liable for the payment of the
conservancy or scavenging tax in respect of such factory, hotel, club or group of
buildings or lands:
Provided that, in fixing the amount, proper regard shall be had to the
probable cost to the {Subs.by Act 24 of 1936, s.69, for " Cantonment
Authority ".} [Board] of the services to be rendered.