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Cantonments Act, I924 89.Time and manner of payment of taxes:- Save as otherwise expressly provided under this Act, any tax imposed under the provisions of this Act shall be payable on such dates and in such installments, if any, as the {Subs.by Act 24 of 1936, s.69, for " Cantonment Authority ".} [Board] may, by public notice, direct.    |
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