Cantonments Act, I924
67.Publication of assessment list:-
When the assessment list has been prepared,
the {Subs.by s.69, ibid., for "Cantonment Authority ".} [Board] shall
give public notice thereof, and of the place where the list or a copy thereof
may be inspected and every person lessee or occupier of any property included
in the list, and any authorized agent of such person, shall be at liberty to
inspect the list and to make extracts there from free of charge.