Cantonments Act, I924
61.Framing of preliminary proposals:-
When a resolution has been passed by the Board
proposing to impose a tax under section 60, the Board shall in the manner
prescribed in section 255 publish a notice specifying-
(a) the tax which it is proposed to impose;
(b) the persons or classes of persons to be made liable and the description of
the property or other taxable thing circumstance in respect of which they are
to be made liable; and
(c) the rate at which the tax is to be levied.