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Cantonments Act, I924 106.Cantonment fund:- There shall be formed for every cantonment a cantonment and there shall be placed to the credit thereof the following find sums, namely:- (a) the balance. if any, of the cantonment fund formed for the cantonment under the Cantonments Act, 1910 (b) all sums received by or on behalf of the {Subs.by Act 24 of l936, s.69, for " Cantonment Authority ".} [Board]. {The word " and " and cl.(c) were rep.by the A.O.1937.}    |
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