Cantonments Act, I924
100.Exemption of poor persons:-
A {Subs.by Act 24 of 1936, s.69, for "
Cantonment Authority ".} [Board] may exempt, for a period not exceeding
one year at a time from the payment of any tax or any portion of a tax imposed
under this Act, any person who is in its opinion by reason of poverty unable to
pay the same.