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The Calcutta High Court (Extension of Jurisdiction) Act, 1953

[Act No. 41 of 1953]

[18th December, 1953.]

Contents
Title Calcutta High Court (Extension of Jurisdiction) Act, 1953
Sections Particulars
1. Short title
2. Extension of jurisdiction of Calcutta High Court to Chandernagore and Andaman and Nicobar Islands
3. Effect of certain orders
4. Power to make rules


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