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Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

6.Appointment of registering officers.-

The appropriate Government may, by order notified in the Official Gazette.---

(a) appoint such persons, being Gazetted Officers of Government, as it thinks fit , to be the registering officers for the purposes of this Act; and

(b) define the limits within which a registering officer shall exercise the powers conferred on him by or under this Act.









  

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