Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
19.Secretary and other officers of Boards.-
(1) The Board shall appoint a Secretary and
such other officers and employees as it considers necessary for the efficient
discharge of its functions under this Act.
(2) The secretary of the Board shall be its chief executive officer.
(3) The terms and conditions of appointment and the salary and allowances
payable to the Secretary and the other officers and employees of the Board
shall be such as may be prescribed.