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Chapter III Payment of Amount 7. Payment of amount.- (1) For the transfer to, and vesting in, the Central Government, under section 3,- (a) of the Mokameh unit and the right, title and interest of Britannia Engineering Company, in relation to that unit; and (b) of the undertakings owned by Arthur Butler and Company, and the right, title and interest of Arthur Butler and Company, in relation to those undertakings, there shall be given by the Central Government to Britannia Engineering Company and Arthur Butler and Company, in cash and in the manner specified in Chapter V1, an amount equal to the amount specified, respectively, in the First Schedule, against Britannia Engineering Company and Arthur Butler and Company. (2) For the removal of doubts, it is hereby declared that the liabilities of- (i) Britannia Engineering Company, in relation to the Mokameh unit, and (ii) Arthur Butler and Company, in relation to the undertakings owned by it, shall be met, in accordance with the rights and interests of the creditors of the respective company from the amount due, respectively, to Britannia Engineering Company and Arthur and Company, under sub-section (1).    |
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