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The Brahmaputra Board Act, 1980

Act No. 46 of 1980

[1st September, 1980.]

An Act to provide for the establishment of a Board for the planning and integrated implementation of measures for the control of floods and bank erosion in the Brahmaputra Valley and for matters connected therewith.

BE it enacted by Parliament in the Thirty-first Year of the Republic of India as follows:-









  

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