 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Extent.- And it shall extend to all the territories for the time being under the government of the Governor of Bombay in Council, but not so as to affect- (a) any suit regarding the assessment of revenue on land situate in the Collectorate of Bombay, or the collection of such revenue; (b) any of the provisions of Bombay Acts 5 of 1862 and 6 of 1862, or of Act 15 of 1871, or of Act 23 of 1871; 2* * * * *    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back