Schedule.
[See Section 2]
Acts of The Governor General in Council.
| Number and year. |
Title or abbreviated title. |
Extent of repeal. |
| 16 of 1838.. |
Suits, Bombay |
In section 1, the words "or of the wuttuns of hereditary district or village officers. |
| 10 of 1848.. |
An Act for annexing the lapsed State of
Mandvi to the Presidency of Bombay. |
So much of section 2 as is not repealed. |
| 11 of 1852 |
An Act for the adjudication of titles to certain estates claimed to be wholly or partially rent-free in the Presidency of Bombay. |
Section 7. |
| 8 of 1853 |
An Act for bringing the lapsed State of Colaba under the laws of the Presidency of Bombay. |
So much of section 2 as is not repealed. |
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