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The Sixth Schedule

[See Section 23(1)]

Sitting Members Who Shall Cease to be Members of the Bombay Legislative Council

(i) Members representing any of the five Constituencies specified in item (2) (a) of the Fifth Schedule.

(ii) The following members elected by the members of the Bombay Legislative Assembly, namely:-

1. Shri Dadoobhai Amin.

2. Shri Chandrakant Chhotalal Mehta.

3. Shri Gulam Haider Walimohammed Momin.

4. Shrimati Madinabai Akbarbhai Nagori.

5. Shrimati Bhanumatiben Manilal Parekh.

6. Shrimati Anasuya Chhotalal Shah.

7. Shrimati Jyotsnaben Bahusukhram Shukla.









  

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