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The Bombay Public Security Measures (Delhi Amendment) Act, 1948

[Act No. 52 of 1948]

[8th September, 1948.]

Contents
Title The Bombay Public Security Measures (Delhi Amendment) Act, 1948
Sections Particulars
1. Short title and extent
2. Amendment of section 13 of Bombay Act 6 of 1947 as extended to Delhi
3. Repeal of Ordinance 14 of 1948


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