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Births, Deaths and Marriages Registration Act, 1886

3. Definitions

In this Act, unless there is something repugnant in the subject or context,-

"sign" includes mark, when the person making the mark is unable to write his name:

"prescribed" means prescribed by a rule made 9[***] under this Act: and

"Registrar of Births and Deaths" means a Registrar of Births and Deaths appointed under this Act.









  

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