The Biological Diversity Act, 2002
28. Annual report of
National Biodiversity Authority.-
The National
Biodiversity Authority shall prepare, in such form and at such time each
financial year as may be prescribed, its annual report, giving a full account
of its activities during the previous financial year and furnish, to the
Central Government, before such date as may be prescribed, its audited copy of
accounts together with auditors' report thereon.