The Biological Diversity Act, 2002
16. Delegation of
powers.-
The National
Biodiversity Authority may, by general or special order in writing, delegate to
any member, officer of the National Biodiversity Authority or any other person
subject to such conditions, if any, as may be specified n the order, such of
the powers and functions under this Act (except the power to prefer an appeal
under section 50 and the power to make regulations under section 64) as it may
deem necessary.