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The Sixth Schedule (See Section 24) Amendment to the Constitution (Scheduled Tribes) Order, 1950 In the Constitution (Scheduled Tribes) Order, 1950,- (1) in paragraph 2, for the figures -XXI", the figures -XXII" shall be substituted; (2) in the Schedule,- (i) in Part III relating to State of Bihar, the item No. 6 and the entries relating thereto, shall be omitted, and the item Nos. 7 to 30 shall be renumbered as item Nos. 6 to 29; (ii) after Part XXI, the following Part shall be inserted, namely:- "Part XXII -Jharkhand 1. Asur 2. Baiga 3. Banjara 4. Bhathudi 5. Bedia 6. Binjhia 7. Birhor 8. Birjia 9. Chero 1[10. Chik Baraik] 11. Gond 12. Gorait 13. Ho 14. Karmali 15. Khanria 16. Kharwar 17. Khond 18. Kisan 19. Kora 20. Korwa 21. Lohra 22. Mahli 1[23. Mal Paharia] 24. Munda 25. Oraon 26. Parhaiya 1[27. Santal] 28. Sauria Paharia 29. Savar 30. Bhumij.".    |
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