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The Ninth Schedule

[See Section 65(1)]

List of State Owned Corporations/Companies

1. Bihar State Industries Development Corporation.

2. Bihar State Leather Development Corporation.

3. Bihar State Electronics Development Corporation.

4. Bihar State Sugar Corporation Limited.

5. Bihar State Medicine and Chemical Development Corporation.

6. Bihar State Fruit and Vegetables Development Corporation.

7. Bihar State Dairy Corporation Limited.

8. Bihar State Agro Industries Corporation.

9. Bihar State Textiles Corporation Limited.

10. Bihar State Small Industries Corporation Limited.

11. Bihar State Handloom and Handicrafts Corporation

12. Bihar State Khadi Gramudyog Board

13. Bihar State Agriculture Marketing Board.

14. Bihar State Forest Development Corporation Limited.

15. Bihar State Export Development Corporation Limited.

16. Bihar State Seeds Corporation Limited.

17. Bihar State Fish Seeds Development Corporation Limited.

18. Bihar State Warehousing Corporation.

19. Bihar State Tourism Development Corporation Limited.

20. Bihar State Road Transport Corporation.

21. Bihar State Food and Civil Supplies Corporaiton.

22. Bihar State Text Book Publishing Corporation Limited.

23. Bihar State Construction Corporation Limited.

24. Bihar State Mineral Development Corporation Limited.

25. Bihar State Housing Board.

26. Bihar State Bridge Construction Corporation Limited.

27. Bihar State Police Building Construction Corporation Limited.

28. Bihar State Electricity Board.

29. Bihar State Hydroelectric Power Corporation Limited.

30. Bihar State Hill Area and Irrigation Development Limited.

31. Patna Industrial Area Development Authority.

32. Bokaro Industrial Area Development Authority.

33. Ranchi Industrial Area Development Authority.

34. Adityapur Industrial Area Development Authority.

35. North Bihar Industrial Area Development Authority.

36. Darbhanga Industrial Area Development Authority.

37. Patna Area Development Authority.

38. Ranchi Area Development Authority

39. Muzaffarpur Area Development Authority.

40. Darbhanga Area Development Authority.

41. Gaya Area Development Authority.

42. Bihar State Pollution Control Board.

43. Bihar State Water and Sewage Disposal Board.

44. Bihar State Financial Corporation.

45. Bihar State Credit and Investment Corporation Limited.

46. Bihar State Panchayati Raj Finance Development Corporation Limited.

47. Bihar State Minorities Finance Corporation Limited.

48. Bihar State Film Development and Finance Corporation Limited.

49. Electricity Corporation Limited.

50. Mines Area Development Authority, Dhanbad.

51. Hazaribagh Mines Board.

52. Bhagalpur Regional Development Authority, Bhagalpur.

53. Women's Development Corporation.

54. Backward Classes Development Corporation.

55. Scheduled Castes Development Corporation

56. Scheduled Tribes Development Corporation.









  

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