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The Fifth Schedule (See Section 23) Amendment of the Constitution (Scheduled Castes) Order, 1950 In the Constitution (Scheduled Castes) Order, 1950, in the Schedule,- (i) in Part III relating to State of Bihar, in item No. 5, the brackets and words" (excluding North Chhotanagpur and South Chhotanagpur divisions and Santal Parganas district)", shall be omitted; (ii) after Part VI, Himachal Pradesh, the following shall be inserted, namely:- "Part VIA - Jharkhand 1. Bantar 1[2. Bauri] 3. Bhogta 4. Bhuiya 5. Chamar, Mochi 1[6. Chaupal] 1[7. Dabgar] 8. Dhobi 9. Dom, Dhangad 10. Dusadh, Dhari, Dharhi 11. Ghasi 12. Halalkhor 1[13. Hari, Mehtar, Bhangi] 14. Kanjar 1[15. Kurariar] 16. Lalbegi 17. Musahar 18. Nat 19. Pan, Sawasi 20. Pasi 21. Rajwar 22. Turi."    |
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