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7. Amendment of the Fourth Schedule to the Constitution.-

On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,-

(a) entries 4 to 29 shall be renumbered as entries 5 to 30 respectively;

(b) in entry 3, for the figures -22" the figures -16" shall be substituted;

(c) after entry 3, the following entry shall be inserted, namely:-

-4. Jharkhand......................................6".









  

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