The Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985

[Act No. 21 of 1985]

[29th March, 1985.]

Contents
Title	Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Power of Central Government to represent claimants
4.	Claimant's right to be represented by a legal practitioner
5.	Power of Central Government
6.	Commissioner and other officers and employees
7.	Power to delegate
8.	Limitation
9.	Power to frame a Scheme
10.	Removal of doubts
11.	Overriding effect
12.	Repeal and saving