AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Bharatiya Nagarik Suraksha Sanhita, 2023

Form No. 30

Bond to Prosecute or Give Evidence

(See section 190)

I,..............(name) of ................... (place), do hereby bind myself to attend at...............in the Court of.............. at.............o'clock on the............day of..............next and then and there to prosecute (or to prosecute and give evidence) (or to give evidence) in the matter of a charge of..............against one A. B., and, in case of making default herein, I bind myself to forfeit to Government the sum of rupees................

Dated, this................ day of................, 20 ............ .

(Signature)

---------------









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement