The Bharatiya Nagarik Suraksha Sanhita, 2023

Chapter II

Constitution of Criminal Courts and Offices

6. Classes of Criminal Courts.

Besides the High Courts and the Courts constituted under any law, other than this Sanhita, there shall be, in every State, the following classes of Criminal Courts, namely:-

(i) Courts of Session;

(ii) Judicial Magistrates of the first class;

(iii) Judicial Magistrates of the second class; and

(iv) Executive Magistrates.

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