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The Bharatiya Nagarik Suraksha Sanhita, 2023

154. Person to whom order is addressed to obey or show cause.

The person against whom such order is made shall-

(a) perform, within the time and in the manner specified in the order, the act directed thereby; or

(b) appear in accordance with such order and show cause against the same; and such appearance or hearing may be permitted through audio-video conferencing.









  

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