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The Bharatiya Nagarik Suraksha Sanhita, 2023 C.-General provisions relating to searches 102. Direction, etc., of search-warrants. The provisions of sections 32, 72, 74, 76, 79, 80 and 81 shall, so far as may be, apply to all search-warrants issued under section 96, section 97, section 98 or section 100.    |
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