The Bharatiya Sakshya Adhiniyam, 2023

Public documents

74. Public and private documents.

(1) The following documents are public documents:-

(a) documents forming the acts, or records of the acts-

(i) of the sovereign authority;

(ii) of official bodies and tribunals; and

(iii) of public officers, legislative, judicial and executive of India or of a foreign country;

(b) public records kept in any State or Union territory of private documents.

(2) All other documents except the documents referred to in sub-section (1) are private.

Back

Index

Next