The Betwa River Board Act, 1976
Act No. 63 of 1976
[10th April, 1976.]
An Act to provide for the establishment of a Board for the creation of a reservoir at Rajghat by construction, on behalf of the Governments of Madhya Pradesh and Uttar Pradesh, of a dam on the Betwa river at Rajghat and for the regulation of such reservoir.
BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-