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3. Definitions.-

In this Act, unless the context otherwise requires,-

(a) "Board" means the Betwa River Board established under section 4;

(b) "Chairman" means the Chairman of the Board;

(c) "Executive Committee" means the Executive Committee constituted under section 5;

(d) "member" means a member of the Board and includes the Chairman;

(e) "prescribed" means prescribed by rules made by the Central Government under section 22;

(f) "Rajghat Dam" means the Dam described in the Schedule;

(g) 2["Rani Laxmibai Sagar"] means the reservoir created by the construction of the Rajghat Dam;

(h) "regulations" means regulations made by the Board under section 23;

(i) "rules" means rules made by the Central Government under section 22.









  

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