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The Betwa River Board (Amendment) Act, 1993
[Act No. 49 of 1993]
[27th August, 1993.]
Contents
Title
The Betwa River Board (Amendment) Act, 1993
Sections
Particulars
1
Short title
2
Amendment of section 3
3
Amendment of section 12
4
Reference to Rajghat Reservoir to be construed as reference to Rani Laxmibai Sagar
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