Benami Transactions Act (Prohibition), 1988
9. Repeal and saving. -
(1) The Benami Transactions (Prohibition of
the Right to Recover Property) Ordinance, 1988 (Ordinance 2 of 1988), is hereby
repealed.
(2) Notwithstanding such repeal, anything done
or any action taken under the said Ordinance shall be deemed to have been done
or taken under the corresponding provisions of this Act.