The Beedi and Cigar Workers (Conditions of Employment) Amendment

[Act No. 41 of 1993]

[22ndMay,1993.]

Contents
Title	Beedi and Cigar Workers (Conditions of Employment) Amendment
Sections	Particulars
1.	Short title and commencement
2.	Amendment of section 2
3.	Insertion of new section
4.	Amendment of section 14
5.	Amendment of section 18
6.	Amendment of section 21
7.	Amendment of section 31
8.	Amendment of section 32
9.	Amendment of section 39
10	Amendment of section 44