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Bar Councils (Validation of State Laws) Act, 1956

Act No.4 of 1956

Contents
Sections Particulars
1 Short title
2 Validation of certain State laws amending the Indian Bar Councils Act, 1926 (38 of 1926)

THE SCHEDULE

An Act to validate certain State laws amending the Indian Bar Councils Act, 1926

Comment: The aim of this Act is to validate certain State laws amending the Indian Bar Councils Act, 1926

Be it enacted by Parliament in the Seventh Year of the Republic of India as follows:-



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